Gujarat High Court
Katha Sureshbhai Hirpara vs Sardar Vallabhbhai National Institute ... on 9 August, 2018
Author: K.M.Thaker
Bench: K.M.Thaker
C/SCA/11044/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 11044 of 2018
KATHA SURESHBHAI HIRPARA
Versus
SARDAR VALLABHBHAI NATIONAL INSTITUTE OF TECHNOLOGY
(SVNIT)
Appearance:
MS HETVI H SANCHETI(5618) for the PETITIONER(s) No. 1
MS MEGHA JANI(1028) for the RESPONDENT(s) No. 1
CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
Date : 09/08/2018
ORAL ORDER
Heard learned advocates for the petitioner and respondent.
So as to deal with the details mentioned in the reply affidavit dated 28.7.2018 petitioner needs time. Request is granted.
S.O. to 13.8.2018.
(K.M.THAKER, J) SURESH SOLANKI Page 1 of 1