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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(7) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicine (Election) Rules, 1961

(7)If the number of contesting candidates is less than the number of seats to be filled in the Returning Officer shall forthwith declare all such candidates to be duly elected and report to the State Government-
(a)the names of such candidates for publication in the Official Gazette, and
(b)the number of vacancies left for being filled by nomination under sub-section (3).