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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in The Rajasthan Veterinary Council Rules, 1988

(1)Register of members of the State Council. - The Office of the State Council shall maintain a register in Form VII giving the names and other details of the members elected or nominated to it from time to time.