Calcutta High Court (Appellete Side)
Ram Krishna Shit & Ors vs Union Of India & Ors on 15 December, 2021
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
28
15.12.2021
Ct. No.23
pg.
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
APPELLATE SIDE
WPA 3617 of 2020
Ram Krishna Shit & Ors.
Vs.
Union of India & Ors.
Mr. Subhas Chandra Atha
... For the petitioners
Mr. Biswadeb Roy Chaudhuri
Mr. Saurav Chaudhuri
... For the respondent no.8
In view of the issues involved in this writ petition being pending consideration by the Hon'ble Division Bench in an appeal arising out of an order passed in another writ petition involving more or less identical issues to that of the instant writ petition, the matter is adjourned sine die with liberty to mention after disposal of the appeal, being MAT 228 of 2021 with CAN 1 of 2021 (Bharat Sanchar Nigam Limited & Ors. v. BSNL - Nationalist Thika Workers' Congress and Ors.).
(Arindam Mukherjee, J.)