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Chattisgarh High Court

Loknath Sahu vs Subal Briha And Ors. 4 Wpt/352/2017 M/S ... on 9 February, 2018

                        HIGH COURT OF CHHATTISGARH, BILASPUR

                                              Order Sheet

                                      MAC No. 724 of 2012

                           Loknath Sahu Versus Subal Bariha & Ors.




09.02.2018           Shri Shivendu Pandya, Advocate for the appellant.

                     Shri Amrito Das, Advocate present in the Court is directed to accept

              notice on behalf of respondent No.3/H.D.F.C. General Insurance Company

Limited to seek instructions.

The counsel for the appellant is directed to serve one complete set of memo of appeal to Shri Das, Advocate.

Since the appeal is of the year 2012, list it on 22/02/2018. The registry is directed to reflect the name of Shri Amrito Das, Advocate in the cause list on the next date of hearing.

Sd/-

(P. Sam Koshy) JUDGE Sumit