Chattisgarh High Court
Loknath Sahu vs Subal Briha And Ors. 4 Wpt/352/2017 M/S ... on 9 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 724 of 2012
Loknath Sahu Versus Subal Bariha & Ors.
09.02.2018 Shri Shivendu Pandya, Advocate for the appellant.
Shri Amrito Das, Advocate present in the Court is directed to accept
notice on behalf of respondent No.3/H.D.F.C. General Insurance Company
Limited to seek instructions.
The counsel for the appellant is directed to serve one complete set of memo of appeal to Shri Das, Advocate.
Since the appeal is of the year 2012, list it on 22/02/2018. The registry is directed to reflect the name of Shri Amrito Das, Advocate in the cause list on the next date of hearing.
Sd/-
(P. Sam Koshy) JUDGE Sumit