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[Cites 0, Cited by 0] [Section 2(21)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(21)(b) in The West Bengal Maritime Board Act, 2000

(b)a debenture or other security for money issued by, or on behalf of, any municipal corporation, Municipality, Improvement Trust, or Port Trust under the authority of any law for the time being in force, and includes a Board security;