Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Haryana - Subsection Section 11(1)(j) in The Haryana Apartment Ownership Act, 1983 (j)any other details in connection with the property which the person executing the declaration may deem desirable to set forth consistent with this Act; and