Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Uttar Pradesh - Section Section 16 in The U.P. Higher Education Services Commission Act, 1980 16. Appointment of ad hoc teachers. - [* * *] [Omitted by U.P. Act No. 2 of 1992 (w.e.f. 22.11.1991).]
