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[Cites 0, Cited by 0] [Section 987] [Entire Act]

Bengal Presidency - Subsection

Section 987(b) in Police Regulations, Bengal , 1943

(b)In preparing these indents only printed forms should be used, and these are to be obtained from the Central Government, Forms Stores [vide regulation 1283(b)]. Superintendents should keep in stock a sufficient quantity of these forms.