Section 3(4)(d) in The U.P. Khandsari Sugar Manufacturers' Licensing Order, 1967

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State of Uttar Pradesh - Subsection

Section 3(4)(d) in The U.P. Khandsari Sugar Manufacturers' Licensing Order, 1967

(d)the default, if any, made by the applicant in payment of the dues under the Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 (U.P. Act No. IX of 1953):

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State of Uttar Pradesh - Subsection

Section 3(4)(d) in The U.P. Khandsari Sugar Manufacturers' Licensing Order, 1967