Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19A] [Entire Act] State of Tamilnadu - Subsection Section 19A(2) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005 (2)Failure to pay the charges will result in discontinuation of open access as contemplated in sub-regulation (8) of regulation 9.]