Andhra Pradesh High Court - Amravati
Smt. B.Revathy, vs State Of Andhra Pradesh, on 10 April, 2023
Author: D Ramesh
Bench: D Ramesh
1
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.Nos.3505 of 2021 & 19015 of 2018
PROCEEDING SHEET
Sl.
ORDER
No DATE 10.04.2023 DR, J At request of learned counsel for the unofficial respondent(s), post after two(2) weeks.
_________ DR, J TM 2 3