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Andhra Pradesh High Court - Amravati

Smt. B.Revathy, vs State Of Andhra Pradesh, on 10 April, 2023

Author: D Ramesh

Bench: D Ramesh

                                   1




       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No.: W.P.Nos.3505 of 2021 & 19015 of 2018

                            PROCEEDING SHEET

Sl.
                                        ORDER

No DATE 10.04.2023 DR, J At request of learned counsel for the unofficial respondent(s), post after two(2) weeks.

_________ DR, J TM 2 3