Section 6 in Rajasthan Land Revenue (Land Records) Rules, 1957
6. [ Security. [Substituted by GSR 15, Dated 4-4-95; published in Rajasthan Gazette Part IV-C(1), Dated 19-5-95, p. 29(1).]
- Every Patwari shall be required to furnish a security bond and fidelity bond of such vahre as per orders issued from time to time under the Rajasthan Civil Services (Revised Pay Scales) Rules and whereafter such Patwari shall be eligible for [special pay] [Substituted by Notification No. G.S.R. 176, dated 7.2.2012 (w.e.f. 23.1.1958).].
