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State of Uttar Pradesh - Section

Section 52 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

52. Production of registers and records.

- Every register, record or notice maintained under the Act or these rules shall be produced or caused to be produced by the employer concerned on demand before the Inspector or any other authority under the Act or any other person authorized by the State Government for such purpose.