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[Cites 0, Cited by 0] [Section 31(5)] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(5)(f) in The Maharashtra University of Health Sciences Act, 1998

(f)Assessment of answer books for all degree examinations shall be done centrally through central assessment system. All the answer books of an examination shall be collected at a convenient central place. The answer books then will be given code numbers and will be masked. All the examiners will attend the central assessment centres and they will assess the answer books at the centre only. The answer books will then be demasked and the result sheets will be prepared by the moderators: