Bombay High Court
Sabmiller India Ltd. vs Jyoti Deepak Thakre (Proprietor) And ... on 24 November, 2025
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MEERA
MEERA MAHESH 1/1 15-comip-241-15.doc
MAHESH JADHAV
JADHAV Date:
2025.11.25
17:53:49
+0530 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL IP SUIT NO. 241 OF 2015
Sabmiller India Ltd. ...Plaintiff
Versus
Jyoti Deepak Thakre (proprietor) And Anr ...Defendants
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None present for the parties.
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CORAM : ARIF S. DOCTOR, J.
DATE : 24 th NOVEMBER, 2025. P.C:
1 When the matter was called out, none appeared on behalf of the Plaintiff. To enable the Plaintiff one more opportunity to appear, stand over to 26th November 2025.
[ARIF S. DOCTOR, J.] Meera Jadhav ::: Uploaded on - 25/11/2025 ::: Downloaded on - 25/11/2025 20:51:00 :::