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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(2)(i) in Arunachal Pradesh Urban and Country Planning Act, 2007

(i)This Act and all notifications, rules, regulations, orders, directions and powers issued, made or conferred under this Act, shall cease to apply, to the said area ;