Supreme Court - Daily Orders
M/S Rajco Steel Enterprises vs Kavita Saraff on 24 January, 2023
Bench: Dinesh Maheshwari, Bela M. Trivedi
ITEM NO.16 COURT NO.6 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).5583/2022
(Arising out of impugned final judgment and order dated 06-12-2021
in CRA No.424/2017 passed by the High Court At Calcutta)
M/S RAJCO STEEL ENTERPRISES Petitioner(s)
VERSUS
KAVITA SARAFF & ANR. Respondent(s)
(IA No.86544/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(Crl) No. 5781/2022 (II-B)
SLP(Crl) No. 5996/2022 (II-B)
SLP(Crl) No. 6046/2022 (II-B)
Date : 24-01-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. R. Basant, Sr. Adv.
Ms. Aparajita Singh, Sr. Adv.
Ms. Rukmini Bobde, Adv.
Ms. Soumya Priyadarshinee, Adv.
Mr. Ankit Ambasta, Adv.
Mr. Amit Kumar Singh, Adv.
Mr. Amit Kumar Srivastava, Adv.
Mr. Anlaan Kumar, Adv.
Mr. Avnish Pandey, AOR
For Respondent(s) Mr. S. Nagamuthu, Sr. Adv.
Mr. Mohit D. Ram, AOR
Ms. Monisha Handa, Adv.
Mr. Rajul Shrivastav, Adv.
Mr. Anubhav Sharma, Adv.
Signature Not Verified
Ms. Astha Sharma, AOR
Digitally signed by
ARJUN BISHT
Date: 2023.01.24
Mr. Ravinder Singh, Adv.
16:36:56 IST
Reason: Ms. Raveesha Gupta, Adv.
Ms. Mantika Haryani, Adv.
1
Mr. Sanjeev Kaushik, Adv.
Mr. Shreyas Awasthi, Adv.
Mr. Himanshu Chakravarty, Adv.
Mr. Devvrat Singh, Adv.
Ms. Muskan Surana, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the respondents prays for and is granted time to complete all his instructions.
List these matters on 21.02.2023.
(ARJUN BISHT) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) 2