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Supreme Court - Daily Orders

M/S Rajco Steel Enterprises vs Kavita Saraff on 24 January, 2023

Bench: Dinesh Maheshwari, Bela M. Trivedi

     ITEM NO.16                         COURT NO.6                  SECTION II-B

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No(s).5583/2022

     (Arising out of impugned final judgment and order dated 06-12-2021
     in CRA No.424/2017 passed by the High Court At Calcutta)

     M/S RAJCO STEEL ENTERPRISES                                     Petitioner(s)

                                                VERSUS

     KAVITA SARAFF & ANR.                                            Respondent(s)

     (IA    No.86544/2022    -               PERMISSION    TO      FILE     ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     WITH
     SLP(Crl) No. 5781/2022 (II-B)

     SLP(Crl) No. 5996/2022 (II-B)

     SLP(Crl) No. 6046/2022 (II-B)

     Date : 24-01-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE DINESH MAHESHWARI
                         HON'BLE MS. JUSTICE BELA M. TRIVEDI

     For Petitioner(s)             Mr. R. Basant, Sr. Adv.
                                   Ms. Aparajita Singh, Sr. Adv.
                                   Ms. Rukmini Bobde, Adv.
                                   Ms. Soumya Priyadarshinee, Adv.
                                   Mr. Ankit Ambasta, Adv.
                                   Mr. Amit Kumar Singh, Adv.
                                   Mr. Amit Kumar Srivastava, Adv.
                                   Mr. Anlaan Kumar, Adv.
                                   Mr. Avnish Pandey, AOR

     For Respondent(s)             Mr. S. Nagamuthu, Sr. Adv.
                                   Mr. Mohit D. Ram, AOR
                                   Ms. Monisha Handa, Adv.
                                   Mr. Rajul Shrivastav, Adv.
                                   Mr. Anubhav Sharma, Adv.
Signature Not Verified
                                   Ms. Astha Sharma, AOR
Digitally signed by
ARJUN BISHT
Date: 2023.01.24
                                   Mr. Ravinder Singh, Adv.
16:36:56 IST
Reason:                            Ms. Raveesha Gupta, Adv.
                                   Ms. Mantika Haryani, Adv.


                                                 1
                    Mr. Sanjeev Kaushik, Adv.
                    Mr. Shreyas Awasthi, Adv.
                    Mr. Himanshu Chakravarty, Adv.
                    Mr. Devvrat Singh, Adv.
                    Ms. Muskan Surana, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

Learned counsel for the respondents prays for and is granted time to complete all his instructions.

List these matters on 21.02.2023.

(ARJUN BISHT) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) 2