Gujarat High Court
Heirs Of Decd.Dilipkumar Uttamlal Shah vs Bawaji Navaji Thakkar on 7 October, 2002
Author: D.K.Trivedi
Bench: D.K.Trivedi, C.K.Buch
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL No 1035 of 2002
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HEIRS OF DECD.DILIPKUMAR UTTAMLAL SHAH
Versus
BAWAJI NAVAJI THAKKAR
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Appearance:
1. First Appeal No. 1035 of 2002
MR UNMESH D SHUKLA for Appellant No. 1-1/4
.......... for Respondent No. 1-6
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CORAM : MR.JUSTICE D.K.TRIVEDI
and
MR.JUSTICE C.K.BUCH
Date of Order: 07/10/2002
ORAL ORDER
(Per : MR.JUSTICE D.K.TRIVEDI) Admit.
(D.K. Trivedi, J.) (C. K. Buch, J.) pallav