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Gujarat High Court

Heirs Of Decd.Dilipkumar Uttamlal Shah vs Bawaji Navaji Thakkar on 7 October, 2002

Author: D.K.Trivedi

Bench: D.K.Trivedi, C.K.Buch

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      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



      FIRST APPEAL No 1035 of 2002



     --------------------------------------------------------------
     HEIRS OF DECD.DILIPKUMAR      UTTAMLAL SHAH
Versus
     BAWAJI NAVAJI THAKKAR
     --------------------------------------------------------------
     Appearance:
     1. First Appeal No. 1035 of 2002
          MR UNMESH D SHUKLA for Appellant No. 1-1/4
          .......... for Respondent No. 1-6


      --------------------------------------------------------------


                 CORAM : MR.JUSTICE D.K.TRIVEDI
                                    and
                         MR.JUSTICE C.K.BUCH


                 Date of Order: 07/10/2002


ORAL ORDER

(Per : MR.JUSTICE D.K.TRIVEDI) Admit.

(D.K. Trivedi, J.) (C. K. Buch, J.) pallav