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[Cites 0, Cited by 97] [Entire Act]

Union of India - Section

Section 118 in The Income Tax Act, 1961

118. Control of income-tax authorities.

- The Board may, by notification in the Official Gazette, direct that any income-tax authority or authorities specified in the notification shall be subordinate to such other income-tax authority or authorities as may be specified in such notification.] [Substituted by Act 4 of 1988, Section 30, for Sections 117 and 118 (w.e.f. 1.4.1988).]