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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

NCT Delhi - Subsection

Section 25(1)(iii) in The Delhi Technological University Act, 2009

(iii)to formulate and modify or revise schemes for the organization of the faculties and to assign to such faculties their respective subjects and also to report to the Board of Management as to the expediency of the abolition or sub-division of any Faculty or the combination of one faculty with another;