Himachal Pradesh High Court
Icici Lombard vs . Guddi Devi & Others on 5 April, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
ICICI Lombard vs. Guddi Devi & others .
FAO No. 115 of 2021 5.4.2022 Present: Mr. Vivek Negi, Advocate, vice counsel for the appellant.
Mr. H. C. Sharma, Advocate, for respondents No. 1 to 3.
Mr. Raman Sethi, Advocate, for respondent No.4.
At the request of learned counsel for the parties, list on 29.4.2022.
(Satyen Vaidya) Judge 5th April, 2022 (kck) ::: Downloaded on - 05/04/2022 20:13:07 :::CIS