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Union of India - Section

Section 49 in The Gas Cylinders Rules, 2004

49. Application for license

.-A person wishing to obtain or renew a license under these rules shall submit an application, in writing, to the Chief Controller or Controller:-
(a)in Form `B' for a license prescribed in sub-rule (1) of rule 51; and
(b)in Form `C', for a license prescribed in sub-rule (2) of rule 51.