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[Cites 0, Cited by 0] [Section 59] [Entire Act]

NCT Delhi - Subsection

Section 59(2) in The Delhi Metro Airport Express Line, General Rules, 2010

(2)In Coded Manual mode, the train control and signaling system shall-
(a)provide cab signals and all other indications necessary to operate the train including current speed;
(b)determine continuously the target speed and limit of movement authority;
(c)prevent train operation in excess of the target speed or limit of movement authority;
(d)provide audible and visual warning if the train speed exceeds the target speed;
(e)enable train doors when the train is docked, enabling only the doors on the platform side of the train; and
(f)prevent the train from starting if train doors are not detected closed.