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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(1)(xxiii) in The Assam Higher Secondary Education Act, 1984

(xxiii)to receive, purchase and hold any property, movable or immovable, which may become vested in it, and to dispose of all or any of the property, movable or immovable belonging to it, and also to do all other acts incidental or appertaining thereto;