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State of Tamilnadu - Section

Section 6 in General Statutes of the Dr. M.G.R. Medical University

6. Hours of business.

- The Office of the Registrar and University Departments shall be open for transaction of business between such hours as may be specified by the Vice-Chancellor in this regard from time to time on all days except Second Saturdays, Sundays, Gazetted holidays and such other local holidays as may be declared. The Office and the Departments may be closed for a day or part of a day on particular occasions at the discretion of the Vice-Chancellor, provided that necessary arrangements are made for the transaction of the urgent business.The hours of work for the members of the teaching staff shall be from 10.00 a.m. to 5.30 p.m. except in the case of those who have classes in the evenings or mornings. In the case of teachers who have definite class work in connection with any of the classes conducted, the hours may be suitably modified in each case with the approval of the Vice-Chancellor.