Delhi High Court - Orders
Karan Arora vs Star Health And Allie Insurance Co. ... on 10 July, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7932/2023, CM APPL. 53323/2023
KARAN ARORA .....Petitioner
Through: Mr. Pankaj Mehta, Ms. Shweta Soni,
Ms. Akanksha Singh and Ms. Simran
Mehta, Advs.
versus
STAR HEALTH AND ALLIE INSURANCE CO. LIMITED & ORS.
.....Respondent
Through: Ms. Muskaan Tyagi and Mr. Raghav
Mittal, Advs. for R-1.
Mr. Abhishek Nanda, Adv. for R-2.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 10.07.2025 The Court has not assembled today as the Hon'ble Judge is presiding over a Tribunal constituted under the Unlawful Activities (Prevention) Act.
Re-notify on 08.10.2025.
BY ORDER COURT MASTER JULY 10, 2025/uk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/07/2025 at 23:00:52