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[Cites 0, Cited by 0] [Section 3M] [Entire Act]

State of Rajasthan - Subsection

Section 3M(ii) in The Rajasthan Minor Mineral Concession Rules, 1986

(ii)the licensee may win and carry away mineral for the purpose of cutting and polishing, testing and to search for market, a quantity up to 200 tonnes on payment of royalty at the applicable rates;