Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 76 in The Uttarakhand Police Act, 2007 76. Funding.— For the efficient performance of duties, a separate component in appropriate major head of the State budget, as the State Government may determine, shall be provided.
