Rajasthan High Court - Jaipur
Anil Kumar Khatana vs State Of Raj & Ors on 1 December, 2010
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Civil Writ Petition No.12960/2010 Date Of Order :: 01/12/2010 Hon'ble Mr. Justice Ajay Rastogi Mr. S. Joshi, for petitioner.
Delay in filing the PF & notice is condoned. Office to proceed. (Ajay Rastogi),J VS Shekhawat /p.1/ 12960cw10Dec01misc.do