Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 17 in The Insurance Regulatory And Development Authority (Micro-Insurance) Regulations, 2005 17. Inspection by authority.- The authority may cause inspection of the office and records of any micro-insurance agent, at any time, if it is deemed necessary.
