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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(7) in Himachal Pradesh Food Security Rules, 2019

(7)Any Citizen/Ration Card Holder shall have the right to scrutinize the records/ certified copies relating to Targeted Public Distribution System in line with the Right to Information Act. Access shall be allowed to Citizens if exemption is not applicable.