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[Cites 0, Cited by 0] [Section 49A(2)] [Section 49A] [Entire Act]

Union of India - Subsection

Section 49A(2)(b) in The Advocates Act, 1961

(b)the manner in which the Bar Council of India may exercise supervision and control over State Bar Councils and the manner in which the directions issued or orders made by the Bar Council of India may be enforced;