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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of West Bengal - Subsection

Section 17A(2) in The West Bengal Panchayat Act, 1973

(2)Such other business relating to the affairs of the Gram Panchayat may also be transacted at such annual or half-yearly [meeting of the (Gram Sansad)] [Words 'meeting of the Gram Sabha' first substituted for the words 'public meeting' by W.B. Act 17 of 1992. then the words within first brackets substituted for the words 'Gram Sabha' by W.B. Act 18 of 1994.] as may be agreed upon by the persons present at such meeting.