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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(25) in Hyderabad Metropolitan Development Authority Act, 2008

(25)'Sectors of Metropolitan development' means and includes traffic and transportation facilities, housing new townships, circulation network, community facilities, work centers, open spaces and environment, ecological development, leisure, tourism and recreation facilities;