- [(1) A register shall be maintained to record particulars of examination of hoists of lifts and shall give particulars as shown in Form No. 7-A.] [Substituted vide Orissa Gazette Part III/2.12.1967.](2)In pursuance of the provisions of Sub-section (4) of Section 28 in respect of any class or description of hoist or lift specified in the first column of the following schedule the requirements of Section 28 specified in the second column of the said schedule and set opposite to that class or description of hoist or lift shall not apply.Rules prescribed under Sub-section (2) of Section 29
