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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(xiv) in Kerala Sports Act, 2000

(xiv)"Sports" shall include such activities organized as out-door games, athletics, games conducted in open place or country sports, indoor games and aquatic and popular games such as equestrian, show jumping, cycling motor racing, mountaineering boat racing rifle shooting kalaripayattu, fencing, yoga and such other outdoor and indoor sports and games, chess, gymnastics, wrestling, weightlifting, cyclepolo and other olympic disciplines and include other physical activities which the State Government may, by notification in the gazette specify as sports or games on the recommendation of the State Sports Council;