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Calcutta High Court

Nicco Corporation Ltd vs Autodesk India Pvt. Ltd on 26 November, 2013

Author: Arijit Banerjee

Bench: Arijit Banerjee

ORDER SHEET

                                G.A. 2681 of 2013
                                      With
                                C.S. 315 of 2013


                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE


                           NICCO CORPORATION LTD.
                                   Versus
                           AUTODESK INDIA PVT. LTD.


  BEFORE:
  The Hon'ble JUSTICE ARIJIT BANERJEE

Date: 26th November, 2013.

Appearance:

Mr. Abhrajit Mitra, Adv. Mr. Ranjan Bachawat, Adv. Mr. Debnath Ghosh, Adv. Mr. Soumya Ray Chowdhury, Adv.
Ms. Soma Rahaman, Adv.
The Court: I am not inclined to take up this matter on my personal ground.
Let this matter be released from my list.
(ARIJIT BANERJEE, J.) sg2