Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of Arunachal Pradesh - Subsection Section 106(1) in Arunachal Pradesh Goods Tax Act, 2005 (1)The Arunachal Pradesh Sales Tax Act, 1 999 (Act 5 of 1999), as in force in Arunachal Pradesh (referred to in this section as the "said Act"), are hereby repealed.
