Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 31 in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

31. Leave to make a motion.

- Leave to make a motion must be asked for after questions at the ordinary meeting and at other meetings are over and before the business for the day is entered upon.