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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2) in Punjab Women and Children Development and Welfare Corporation Act, 1979

(2)If the office of the Chairman, the Managing Director or any director referred to in clause (f) of sub-section (1) of Section 7 falls vacant by reason of his death, resignation or otherwise, the vacancy shall be filled by the Government by appointment or nomination, as the case may be.