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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Manipur - Subsection

Section 9(4) in Manipur Rural Local Bodies Ombudsman Act, 2013

(4)If the amount paid as per the order passed by the Ombudsman under sub-section (2) or- sub-section (3) is not paid within the period specified by it, the same shall be recoverable by revenue recovery proceedings as if it were an an-ear of land revenue.