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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in The Bar Council of Rajasthan (Rules Laying Down the Conditions Subject to which an Advocate shall be permitted to Practice in the High Court and Courts Subordinate thereto) (1970)

(2)The High Court may dispense with the use of Barrister's gown during the [summer season from 15th April to 31st August.] [Substituted Vide Notification No. G.S.R.79/No.3/S.R.O., dated 19.8.1976, Published in Rajasthan Gazette, Part IV C(1), Ordinary, dated 2.9.1976. The original expression was 'Summer vacation.']