Section 111 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
111. Duties of a warder on being relieved.
- A warder on being relieved shall explain to his successor what the duties of the charge are and shall bring to notice any long-termed or dangerous prisoners, The relieving officer shall, before taking charge, satisfy himself that the property and the number of prisoners made over to him is correct.
