Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(4)(a) in The Gujarat Slum Areas (Improvement, Clearance and Redevelopment) Act, 1973 (a)either grant the permission subject to such terms and conditions, if any, as may be specified in the order, or