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[Cites 0, Cited by 2] [Entire Act]

State of Kerala - Section

Section 1 in Kerala Anti-Social Activities (Prevention) Act, 2007

1. Short title and commencement

(1)This Act may be called the Kerala Anti-Social Activities (Prevention) Act, 2007.
(2)It shall be deemed to have come into force on the 13th day of December, 2006.