Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 4 in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973 4. The District Sub-Registrar, and the Sub-Registrars shall be Gazetted Government Servants within the meaning of the Jharkhand Service Code.
