Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(f) in Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974 (f)when any spare part of a motor vehicle is purchased from the manufacturer or its authorised dealer of that vehicle upto a limit of Rs. 1,000/-;
