Supreme Court - Daily Orders
Govt. Of Nct Delhi vs Meena S. Gupta on 9 October, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.18 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)…………... Diary No(s).34804/2023
(Arising out of impugned final judgment and order dated 17-01-2018
in WP(C) No.2994/2016 passed by the High Court Of Delhi At New
Delhi)
GOVT. OF NCT DELHI Petitioner(s)
VERSUS
MEENA S. GUPTA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.184677/2023-CONDONATION OF DELAY
IN FILING)
Date : 09-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Ms. Prachi Bajpai, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with Diary No.8141/2023 & connected matters.
(ARJUN BISHT) (PREETHI T.C.)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2023.10.09
17:48:59 IST
Reason: