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Supreme Court - Daily Orders

Alstom T&D India Ltd. vs Dy.Cit Company Circle-I(1),New Delhi on 24 February, 2014

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ITEM NO.42                   COURT NO.10              SECTION IIIA

             S U P R E M E      C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).21203/2013

(From the judgement and order      dated 31/08/2012 in TCA     No.238/2012    of   The
HIGH COURT OF MADRAS)

ALSTOM T&D INDIA LTD.                                    Petitioner(s)

                   VERSUS

DY.CIT COMPANY CIRCLE-I(1),NEW DELHI                     Respondent(s)

(With prayer for interim relief and office report)

Date: 24/02/2014    This Petition was called on for hearing today.

CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
        HON’BLE MR. JUSTICE SHIVA KIRTI SINGH

For Petitioner(s)           Ms. Kavita Jha, Adv.

For Respondent(s)         Mr. Arijit Prasad, Adv.
                       Mrs Anil Katiyar, Adv. (N.P.)

             UPON hearing counsel the Court made the following
                           O R D E R

As requested, Rejoinder Affidavit be filed within two weeks from today.

List on 04.04.2014.

|(Jayant Kumar Arora) | |(Sneh Bala Mehra) | |Sr. P.A. | |Assistant Registrar |