Supreme Court - Daily Orders
Alstom T&D India Ltd. vs Dy.Cit Company Circle-I(1),New Delhi on 24 February, 2014
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ITEM NO.42 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).21203/2013
(From the judgement and order dated 31/08/2012 in TCA No.238/2012 of The
HIGH COURT OF MADRAS)
ALSTOM T&D INDIA LTD. Petitioner(s)
VERSUS
DY.CIT COMPANY CIRCLE-I(1),NEW DELHI Respondent(s)
(With prayer for interim relief and office report)
Date: 24/02/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Ms. Kavita Jha, Adv.
For Respondent(s) Mr. Arijit Prasad, Adv.
Mrs Anil Katiyar, Adv. (N.P.)
UPON hearing counsel the Court made the following
O R D E R
As requested, Rejoinder Affidavit be filed within two weeks from today.
List on 04.04.2014.
|(Jayant Kumar Arora) | |(Sneh Bala Mehra) | |Sr. P.A. | |Assistant Registrar |